Court News
Supreme Court Bars Belated Objections in Decree Execution
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8 articles
Court News
Supreme Court Reinforces Limits on Second Appeals
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Key Wills Judgement
Supreme Court: Dismissal of Suit for Default Not Res Judicata, But Relief Can Be Denied for Abandoning Proceedings
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Court News
Punjab & Haryana HC Quashes Cheating FIR In Land Agreement Dispute: Civil Disputes Cannot Be Criminalized
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Court News
Telangana HC Restores Property to Grandson in Gift Deed Case
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Court News
Haryana to Mandate Registration of Property Sale Agreements
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Court News
Supreme Court of India Warns: Police and Courts Must Avoid Criminal Charges in Civil Disputes
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Court News
Delhi High Court: Senior Citizens Can Seek Eviction Without Proving Ill-Treatment Under 2007 Act
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