Court News
Order Under Repealed Sections Costs an Officer ₹1 Lakh: MP High Court Makes Indore Municipal Official Pay From His Own Pocket
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9 articles
Court News
Nominated Members Cannot Vote, So They Don’t Count: Rajasthan High Court Full Bench Settles How Two-Thirds Majority Is Computed in Municipal No-Confidence Motions
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Court News
Who Can Dismiss a Senior MCD Engineer? Supreme Court Says the Commissioner
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Court News
Relief at Your Doorstep: How Property Tax Rebates and Amnesty Schemes Work
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Court News
Click, Pay, Comply: How India’s Property Tax Laws Are Going Digital
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Court News
Supreme Court Upholds Landowners’ Right to Statutory Compensation Under MRTP Act, Rejects BMC’s Waiver Clause
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Court News
Supreme Court Declines Plea to Remove Stray Dogs: Balancing Safety and Animal Rights
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Court News
Court Rules Against The Lalit: NDMC’s ₹1,063 Crore Demand Stands
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Court News
Madras High Court: Roads Have No Religious Character, Orders Removal of Pavement Shrine
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