Court News
Delhi High Court's Landmark 2026 Ruling: Can a Wife Claim Maintenance After 40 Years of Separation?
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30 articles
Court News
Understanding Wife Maintenance Under Section 125 CrPC: Karnataka High Court's 2026 Ruling
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Court News
Madras High Court Clarifies Jurisdiction Under Senior Citizens Act
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Court News
Gujarat High Court on Maintenance Disentitlement Under Section 125(4) CrPC
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Court News
Allahabad High Court's Landmark Ruling on Maintenance in Matrimonial Disputes
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Court News
Karnataka HC Ruling: Maintenance Not Automatic for Financially Independent Spouses
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Court News
Allahabad High Court Upholds Husband's Duty in Maintenance Cases
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Court News
Madras High Court: Pension Cannot Be Withheld for Maintenance Enforcement
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Court News
Allahabad HC: Revisional Courts Cannot Alter Maintenance Amounts
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Court News
Delhi HC: Pensioned Parents Not Grounds to Cut Wife & Child’s Maintenance
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Court News
Calcutta HC Rejects Maintenance Plea of Doctor Wife
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Court News
HC Denies Higher Maintenance to Earning Wife
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