Court News
Child’s Passport Applied Without Father’s Name: Telangana High Court Drops Cheating Charges Against Mother but Lets Passports Act Case Go On
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Matrimonial DisputeClear topic ×
13 articles
Court News
Vague Allegations, Six-Year Delay: Supreme Court Quashes Dowry Case Against Sister-in-Law and Elderly Parents-in-Law
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Court News
Allahabad HC: Revisional Courts Cannot Alter Maintenance Amounts
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Court News
Telangana High Court Quashes ‘Psychic Disorder’ Label: Trial Court Rebuked for Stigmatic Order
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Court News
False Allegations of Impotency Are Mental Cruelty: Jharkhand HC Divorce Ruling
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Court News
AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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Court News
Allahabad High Court: WhatsApp Chats Can Indicate Adultery Even Without Section 65-B Certificate
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Court News
Supreme Court Slams Separation of Twin Infants from Mother, Calls It ‘Cruelty of Highest Order’
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Court News
Karnataka HC Quashes 498A Case Against Mother-in-Law, Warns Against Misuse of Domestic Violence Law
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Court News
Allahabad High Court: Husband’s Failure to File Income Affidavit Can Lead to Adverse Inference
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Court News
Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle
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Court News
Supreme Court Quashes Attempt-to-Murder Case to Save Marriage, Accepts Husband’s Undertaking
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