Court News
Fresh Start for Decree Execution: Supreme Court Expands Limitation Window
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Limitation Act 1963Clear topic ×
9 articles
Court News
Sale Deed Makes Buyer Owner: P&H High Court Clears Path to Direct Possession
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Court News
Daughter’s Right in Father’s Property: No Deadline Under Succession Law, But Limitation Applies
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Court News
Supreme Court Clarifies Limitation Period: Mandatory Injunction Must Be Executed Within 3 Years of Decree If No Performance Date Fixed
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Court News
Supreme Court Rules Condonation of Delay Is Not a Right, Entirely Court’s Discretion
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Court News
Delhi High Court: Limitation in Partition Suits Is a Mixed Question of Law and Fact
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Court News
Tenant rights in India: Supreme Court rulings reshape possession, eviction, and ownership claims
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Court News
Supreme Court Slams MP High Court for Condoning 1612-Day Delay in First Appeal
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Court News
Supreme Court Rules Property Suits Cannot Be Dismissed Summarily on Limitation
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