Court News
India's ADR Evolution: From Colonial Roots to Global Standards
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16 articles
Court News
Judgment Delays No More: Supreme Court’s Procedural Timelines Revolution
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Court News
Justice on the Clock: Supreme Court’s Deadline for High Courts
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Court News
Delhi HC Orders Aadhaar QR Scanning for Bail Releases: Speeding Justice with Digital Tools
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Court News
India’s Courts Face 4.76 Crore Pending Cases: Govt Tells Parliament; Experts Suggest Tech, Mediation, and Action Against Fake Cases
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Court News
Supreme Court Flags AI-Fabricated Evidence in Matrimonial Cases, Urges Mediation to Save Judicial Time
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Court News
50 Years for ₹7.65: Mumbai Court Closure Highlights Irony of India’s Long Trials Over Petty Crimes
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Court News
Supreme Court Uses Special Powers to End 35-Year-Old Pune Land Dispute
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Court News
Supreme Court Mandates Pre-Litigation Mediation: Patil Automation vs Rakheja Engineers Case Redefines Commercial Disputes in India
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Court News
Delhi High Court Flags Lifelong Scars of False Rape Cases: Remedies and Reforms Needed
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Court News
CJI Surya Kant’s Procedural Reset: Supreme Court Reforms Promise Faster, Fairer Justice for Litigants
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Court News
Supreme Court Orders Standard Format for Criminal Judgments: Evidence Must Be Tabulated for Clarity
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