Court News
“The Fire Doesn't Seem Accidental”: Supreme Court Upholds Insurer's Rejection of a Rs 7.31 Crore Fire Claim
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16 articles
Court News
Kept Her Job Only Through Her Employer's Accommodation: Supreme Court Raises Her Disability Compensation to 100%
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Court News
Supreme Court Reaffirms 'Pay and Recover' in Invalid License Cases
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Court News
Supreme Court Mandates Reasoned Orders from Motor Accident Tribunals
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Court News
Madras High Court Closes Insurance Loophole for Pillion Riders
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Court News
Health Insurance Under Siege: Strategic Research on Medical Inflation in India
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Court News
Health Insurance Value Shrinks 12% Annually: Legal Safeguards and Policy Remedies
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Court News
Justice Beyond Arithmetic: Supreme Court Expands Motor Accident Compensation
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Court News
Gujarat High Court Rules Borrower of Insured Vehicle Not a ‘Third Party’
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Court News
Hidden Clauses in Health Insurance: What the Jammu & Kashmir High Court Ruling Means for Consumers
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Court News
Delhi High Court: Additional Premium Makes Insurer Liable for Compensation and Penalty
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Court News
Gujarat High Court: Motor Accident Compensation Is Relief, Not Jackpot
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