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Indian Succession Act Section 63Clear topic ×

3 articles

Balathandayutham & Anr. v. Ezhilarasan: Supreme Court Dismisses Appeal, Upholds 1972 Will as Genuine

Court News

Balathandayutham & Anr. v. Ezhilarasan: Supreme Court Dismisses Appeal, Upholds 1972 Will as Genuine

24 Mar 2026Read article ↗

S.R. Srinivasa & Ors. v. S. Padmavathamma: Supreme Court Rules Will Not Proved, Property Reverts to Mother’s Heirs

Court News

S.R. Srinivasa & Ors. v. S. Padmavathamma: Supreme Court Rules Will Not Proved, Property Reverts to Mother’s Heirs

24 Mar 2026Read article ↗

Gopal Swaroop v. Krishna Murari Mangal & Ors.: Supreme Court Restores Validity of Will, Upholds Son’s Exclusive Inheritance Rights

Court News

Gopal Swaroop v. Krishna Murari Mangal & Ors.: Supreme Court Restores Validity of Will, Upholds Son’s Exclusive Inheritance Rights

24 Mar 2026Read article ↗