Court News
Loan Repayments No Excuse: Supreme Court Prioritises Spousal Maintenance
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6 articles
Key Wills Judgement
Gujarat High Court Quashes ‘Unjust’ Order Forcing Toddler to Weekly Court Visits
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Key Wills Judgement
Nagulapati Lakshmamma v. Mupparaju Subbaiah — Supreme Court Invalidates Will for Improper Attestation
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Key Wills Judgement
E. Madhavi Pallikkaramma & Anr. v. K.V. Prabhakaran Nair & Ors — Supreme Court Affirms Probate of Joint Will
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Key Wills Judgement
Palanivelayutham Pillai v. Ramachandran and Others — Supreme Court Upholds Valid Will and Trustee’s Right to Appoint Successor
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Court News
Supreme Court Clears Way for CAs to Join ITAT without 25-Year Experience Rule
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