Court News
One Blow in a Sudden School-Election Brawl: Supreme Court Converts Murder to Culpable Homicide, Frees Man After 11 Years
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
12 articles
Court News
Named but Not Accused of Anything: Supreme Court Quashes Case Where the Chargesheet Made No Specific Allegation
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Court News
Attempt to Murder Turns on Intention, Not Injury: What the Supreme Court Said While Refusing a Late Charge Change
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Court News
No Proof of Robbery, No Section 394 Conviction: Supreme Court Alters Conviction to Grievous Hurt
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Court News
Allahabad High Court Clarifies Limits of Section 498-A in Marital Disputes
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Court News
MP High Court Clarifies Sudden Provocation in Culpable Homicide
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Court News
SC Rules Civil Remedies Cannot Block Criminal Proceedings, Restores FIRs in Fraud Case
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Court News
Deepfake Scandal: Rukmini Vasanth’s Cybercrime Complaint Tests India’s Digital Laws
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Court News
Accused Cannot Demand Charge Alteration, Rules Allahabad HC
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Court News
Allahabad HC Denies Legal Right to Collect Badhai by Transgender Persons
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Court News
Allahabad HC Denies Legal Right to Collect Badhai by Transgender Persons
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Court News
Supreme Court: Bail Cannot Be Cancelled Solely on Oral Dying Declaration, Upholds Allahabad HC Order
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