Landmark Judgements
Rescue Is Not the End of the State's Duty: A Victim Protection Plan for Trafficking Survivors
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Legal insights, case analysis and research craft.
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Human TraffickingClear topic ×
7 articles
Court News
Rescued Adult Women: Supreme Court Says Magistrate's Section 17 Inquiry Must Be Held in All Cases, Asks NJA to Frame Protocol
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Court News
Supreme Court's Landmark Intervention for Trafficked Indian Nationals in War Zones
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Court News
Supreme Court Redefines Rights: Consent, Dignity, and Protection for Sex Workers
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Court News
Supreme Court: POCSO Act Covers Minors in Sex Trafficking Cases
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Court News
Sex Trafficking Crackdown: Supreme Court’s Nationwide Victim Protection Plan
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Court News
Jharkhand High Court Directs Centre and State to Frame SOP Using Aadhaar Data to Trace Missing Children
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