Court News
Elite Clubs Face Eviction: Delhi High Court’s Race Club Ruling Echoes Gymkhana Case
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Government LandClear topic ×
6 articles
Court News
Delhi High Court Clears Eviction Path for Race Club: Lease Expiry and Public Premises Act Take Centre Stage
Read article ↗
Court News
Court Rules Against The Lalit: NDMC’s ₹1,063 Crore Demand Stands
Read article ↗
Court News
Delhi High Court Orders UNI’s Eviction from Rafi Marg Office
Read article ↗
Court News
Delhi Race Club Faces Eviction: Lease Dispute Over 53 Acres Intensifies
Read article ↗
Court News
Madras High Court Orders Eviction of SASTRA University from 31.37 Acres of Government Land in Thanjavur
Read article ↗