Court News
Breaking Bonds Online: How Virtual Divorce Lawyers Are Reshaping Family Law in India
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Family Law IndiaClear topic ×
71 articles
Court News
Delhi HC: Pensioned Parents Not Grounds to Cut Wife & Child’s Maintenance
Read article ↗
Court News
Delhi HC: Senior Citizens’ Right to Peace Prevails Over Shared Household Claims
Read article ↗
Court News
Calcutta HC Rejects Maintenance Plea of Doctor Wife
Read article ↗
Court News
HC Denies Higher Maintenance to Earning Wife
Read article ↗
Court News
Telangana High Court Quashes ‘Psychic Disorder’ Label: Trial Court Rebuked for Stigmatic Order
Read article ↗
Court News
Allahabad High Court Slams Banda Family Court for Divorce Order Based on Non-Existent Law
Read article ↗
Court News
Intestate Succession Compared: Hindu vs. Indian Succession Act
Read article ↗
Court News
Supreme Court Precedents Cement Equality in Hindu Succession
Read article ↗
Court News
Adoption in India: The Legal Process
Read article ↗
Court News
Inheritance Rights of Adopted Children in India
Read article ↗
Court News
Bombay HC Bars 26/11 Acquitted Man from Commercial Driving Licence
Read article ↗