Court News
Delhi HC: Senior Citizens’ Right to Peace Prevails Over Shared Household Claims
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Eviction Law IndiaClear topic ×
8 articles
Court News
Supreme Court Affirms Heirs’ Right to Amend Eviction Suits
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Court News
Supreme Court Shields Govt Officers from Eviction in Sujan Singh Park Case
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Court News
Landlord’s Need Fixed at Filing Date, Rules Supreme Court
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Court News
Meera Devi (D) Thr. Lr. v. Dinesh Chandra Joshi (D) Thr. Lrs: Supreme Court Orders Eviction for Rent Default
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Court News
Calcutta High Court Rules: Maintenance Tribunal Cannot Evict Children Under Senior Citizens Act
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Court News
Allahabad High Court: Eviction Applications Valid Even Without Written Tenancy Agreement
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Court News
Supreme Court Ruling 2025: Tenants Cannot Dictate Landlord’s Choice of Property or Business
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