Key Wills Judgement
Samiullah v. State of Bihar & Ors.: Supreme Court Quashes Mandatory Mutation Rule for Property Registration
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4 articles
Key Wills Judgement
Rani Purnima Debi & Anr. v. Kumar Khagendra Narayan Deb & Anr.: Supreme Court Rejects Suspicious Will Despite Registration
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Key Wills Judgement
H. Venkatachala Iyengar v. B. N. Thimmajamma & Ors.: Supreme Court Declines Probate of Suspicious Will In Landmark Judgement
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Court News
Madras High Court Rules: Single Appeal Maintainable Against Common Judgment in Suit and Counterclaim
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