Court News
Ilaiyaraaja vs Saregama: Copyright Battle Over Indian Music Royalties
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Court News
Boney Kapoor, Janhvi & Khushi Move Madras High Court Over Sridevi’s Chennai Property
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Court News
Allahabad High Court Slams Judge for Delegating POCSO Verdict to Typist
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Court News
Madras High Court: One Person Cannot Claim Two Dearness Allowances
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Court News
Karnataka High Court Quashes Case Against Septuagenarian Husband
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Court News
Delhi High Court Protects Hardeep Puri’s Daughter from Defamatory Epstein Report Claims
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Court News
Delhi High Court: Subsequent Bail Plea Must Go to Same Judge
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