Court News
PepsiCo FL 2027 Variety Case: Supreme Court Declines to Interfere but Protects Farmers' Section 39 Defence
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Court News
Same Clause, Same Result: Supreme Court Binds Non-Signatory Shareholder to Arbitration as a Veritable Party
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Court News
Kitting Is Not Manufacture: Supreme Court Rejects Rs 17.86 Crore Excise Demand on Xerox Warehouse Activity
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Court News
POCSO Allegations in Custody Battles: Supreme Court Quashes FIR and Lays Down Safeguards Against Misuse
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18 Years as a Daily-Wage Watchman: Supreme Court Says Regularisation Runs From Completion of 10 Years
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A Complaint Filed to Strike Back: Supreme Court Quashes Belated Case That Hid an Earlier FIR
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Court News
Promotion Does Not Wipe the Slate for Retention: Supreme Court Upholds CISF Inspector's Compulsory Retirement
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Scheduled Area, Non-Tribal Parties: Supreme Court Holds Civil Courts Can Decide Their Partition Suit
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Court News
Assault on Doctors On Duty: Supreme Court Cancels Bail of Dombivli Corporator and Associates
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Court News
No Charge, No Tax: Supreme Court Rejects Service Tax on 33% of Diebold's ATM Turnkey Contracts
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Court News
Not a Signatory, Still a Party: Supreme Court Brings IIM Jammu Into Its Campus Construction Arbitration
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Court News
Bail Deposit Paid From a Company in CIRP Belongs to the IRP, Not the Complainant: Supreme Court
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