Court News
Regulators Need Room to Regulate: Supreme Court Upholds NCTE’s Annual Performance Appraisal Report for Teacher Education Colleges
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
Court News
Body in a Refrigerator, but No Proof: Supreme Court Acquits Last Accused in Telangana Ransom-Murder Case
Read article ↗
Court News
“Not a Faulty Investigation but No Investigation”: Supreme Court Acquits Accused in Bihar Murder Case
Read article ↗
Court News
Unblocking a Stalled Resolution Plan: Supreme Court Steps In on Access Road and Approvals for Ghaziabad’s Sushant Aquapolis
Read article ↗
Court News
Paid Late Is Not Unpaid: Supreme Court Sets Aside Rs 71 Lakh Foreign Travel Tax Penalty on Saudi Arabian Airlines
Read article ↗
Court News
Rs 200 Crore More as Security: Supreme Court in RAKIA’s Bid to Execute Ras Al Khaimah Decree
Read article ↗
Landmark Judgements
“Sharia Courts” Have No Recognition in Law: Supreme Court Restores Maintenance Denied on a Kazi-Court Compromise
Read article ↗
Court News
Externed Without a Hearing: Supreme Court Quashes Raigarh Externment Order as Void
Read article ↗
Landmark Judgements
Protest Is Not a Crime, Grief Is Not a Statistic: FIRs Against NEET Protesters Quashed, Suicide-Compensation Policy Ordered
Read article ↗
Court News
Captive Power Dispute: Supreme Court Lets Energy Watchdog Be Heard by JBVNL, but Says the Hearing Is Not a Trial
Read article ↗
Landmark Judgements
The Economy That Runs a Home: “Loss of Domestic Care” Recognised, a Homemaker's Work Valued at ₹30,000 a Month
Read article ↗
Court News
Split NCDRC Bench: Supreme Court Says Third Member Who Decided the Whole Appeal Committed No Illegality
Read article ↗