Court News
Open University Degree, Old Rules: Supreme Court Says Tamil Nadu Official Is Eligible for Promotion
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Court News
Later Letters Don’t Restart the Clock: Supreme Court Rejects Builder’s Time-Barred Suit Under Order VII Rule 11
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Court News
Chose RERA First? Supreme Court Says Buyers Cannot Then Run to Arbitration for the Same Relief
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Court News
No Enhancement in the Accused's Own Appeal, No Consecutive Life Terms: Supreme Court Corrects a Triple-Murder Sentence
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Court News
Two Orders, One Building: Supreme Court Halts Chennai Demolition Until Regularisation Question Is Decided
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Court News
Court Fee Can Wait for Evidence: Supreme Court Refuses to Reject Co-owners’ Plaint Over Ad Valorem Fee
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Court News
Named but Not Accused of Anything: Supreme Court Quashes Case Where the Chargesheet Made No Specific Allegation
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Court News
A Name in a Suicide Note Is Not Enough: Supreme Court Upholds Discharge Under Section 108 BNS
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Filing an FIR Is Not Instigation: Supreme Court Quashes Abetment Case Against Wife's Parents and Brother
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A Registered Will Still Needs Proof: Supreme Court Rejects 1976 Thumb-Impression Will After 13-Year Appeal
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Quality Over Quantity: Supreme Court Upholds Murder Conviction in Odisha Witch-Hunting Case on a Daughter’s Testimony
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Court News
No Leave, No Interim Orders: Supreme Court Settles Courts' Power in Section 92 CPC Trust Suits
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