Court News
Supreme Court Questions Centre and UP Government Over 87-Year Delay in Framing Shariat Act Rules
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306 articles
Court News
Supreme Court Rejects Abu Salem’s Plea for Release, Rules 25-Year Sentence Not Yet Complete
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Court News
Supreme Court Told No Conversion Angle in Tamil Nadu Schoolgirl’s 2022 Suicide, CBI Finds Harassment by Hostel Warden
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Court News
Supreme Court Upholds Dismissal of BSF Officer for Facilitating Cattle Smuggling Across Indo-Bangladesh Border
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Court News
Supreme Court Cancels Haryana Officials’ Deluxe Flat Allotments, Calls Nepotism “Anathema to Democracy”
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Court News
Supreme Court Seeks Attorney General’s View on Plea for Guidelines Against Racial Violence After Anjel Chakma Murder
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Court News
Supreme Court Denies Anticipatory Bail to Chartered Accountant in ₹640 Crore Cyber Fraud Case, Orders Surrender in 10 Days
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Court News
Supreme Court Allows Aakash Educational Services to Proceed with ₹240 Crore Rights Issue Amid Byju’s Disputes
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Court News
Supreme Court Warns: Grave Offenses Cannot Be Absolved by Paying Compensation
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Court News
Supreme Court: All High Courts Are Equal, No Practice of Transferring Matters to One Court
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Court News
Supreme Court Rules: Loosening Pyjama String Is Attempt to Rape, Quashes Allahabad HC Order
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Court News
Supreme Court Rejects Disability Pension Claim for Brain Stroke Caused by Smoking
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