Court News
Supreme Court Grants Interim Relief Against Karnataka High Court Order, Clarifies Principles of Fairness
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90 articles
Court News
Karnataka High Court: Custodial Interrogation Not Mandatory in GST Evasion Cases
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Court News
Karnataka High Court Rules: No GST on Liquidated Damages, Orders ₹5 Crore Refund
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Court News
Karnataka High Court Clarifies: Tenants Cannot Block Probate of Will
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Court News
Karnataka High Court: Family Courts Cannot Use Look Out Circulars to Enforce Maintenance Orders
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Court News
Karnataka High Court Urges Centre to Review Hindu Succession Act, Flags Gap in Widows’ and Mothers’ Rights
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Court News
Karnataka High Court Orders Trial Courts to Follow Calcutta HC Child Custody Guidelines Until State Rules Are Framed
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Court News
Karnataka High Court Orders Trial Courts to Follow Calcutta HC Child Custody Guidelines Until State Rules Are Framed
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Court News
Karnataka High Court: Missing Vehicle Number in GST E-Way Bill Is a Curable Defect
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Court News
Karnataka High Court Restores Jan Aushadhi Kendras: Relief for Patients, Setback for Government
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Court News
Karnataka High Court Quashes Income Tax Notices Against Actor Yash, Declares Him a ‘Searched Person’
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Court News
Karnataka High Court Clarifies: RERA Orders Not Civil Decrees, Must Be Enforced Through RERA Mechanism
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