Key Wills Judgement
Surendra Pal & Ors. v. Dr (Mrs) Saraswati Arora & Anr.: Supreme Court Upholds Will in Favor of Second Wife
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
CourtkutchehryClear topic ×
186 articles
Key Wills Judgement
Sunkara Lakshminarasamma v. Sagi Subba Raju: Supreme Court Upholds Valid Will, Rejects Sales Agreement Claim
Read article ↗
Key Wills Judgement
Gurdial Kaur & Ors. v. Kartar Kaur & Ors — Supreme Court Rejects Registered Will as Suspicious
Read article ↗
Key Wills Judgement
Supreme Court Restores Validity of Will in Gopal Krishan Case, Clarifies Section 63(c)
Read article ↗
Key Wills Judgement
Supreme Court Rejects Probate in Kavita Kanwar Case Over Suspicious Will
Read article ↗
Key Wills Judgement
Supreme Court Grants Absolute Ownership to Widow in V. Kalyanaswamy v. L. Bakthavatsalam Landmark Succession Case
Read article ↗
Key Wills Judgement
Supreme Court Upholds Registered Will, Rejects Forged Document in Prabhakara Case
Read article ↗
Key Wills Judgement
Supreme Court Upholds Eviction for Rent Default in Meera Devi vs Dinesh Joshi
Read article ↗
Key Wills Judgement
Bhag Singh v. Jaskirat Singh & Ors.: Supreme Court Remits Case for Reconsideration of Wills, Restores Opportunity for Full Adjudication
Read article ↗
Key Wills Judgement
Niranjan Umeshchandra Joshi v. Mrudula Jyoti Rao and Others: Supreme Court Denies Probate of ICU Will
Read article ↗
Key Wills Judgement
Rur Singh (Dead) through LRs. and others v. Bachan Kaur: Supreme Court Upholds Validity of Will, Restores Sons’ Inheritance Rights
Read article ↗
Key Wills Judgement
Gurgaon Tragedy: Ad Company Partner’s Suicide Sparks Mental Health Debate
Read article ↗