Court News
Supreme Court Clarifies: Magistrates Can Order FIR Registration Under Section 156(3) CrPC
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
Court News
Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench
Read article ↗
Court News
Allahabad High Court Orders SP MP to Pay ₹30,000 Monthly Maintenance to Fourth Wife Amid Marital Disputes
Read article ↗
Court News
Delhi High Court Rules: Briefing Counsels Must Verify Case Laws Before Citing; Senior Counsels Not Responsible for Checking Finality
Read article ↗
Court News
India Ends ₹8,500 Crore Vodafone Tax Dispute: Supreme Court Allows Withdrawal of Transfer Pricing Case
Read article ↗
Court News
Delhi High Court Clarifies: ‘No Coercive Measures’ Protects Only Against Arrest, Not Investigation Stay
Read article ↗
Court News
Supreme Court Orders Compensatory Plantation on 185 Acres in Delhi Ridge by March 2026
Read article ↗
Court News
Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate
Read article ↗
Court News
Delhi High Court Orders Return of Cases Filed in Wrong Jurisdiction for Fresh Allocation
Read article ↗
Court News
Supreme Court Orders ED to Trace Mahadev Betting App Promoter Ravi Uppal, Slams Kingpins for Misusing Courts
Read article ↗
Court News
Supreme Court Flags Misuse of POCSO Act in Matrimonial and Elopement Cases, Plans Awareness Drive
Read article ↗
Court News
Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”
Read article ↗