Court News
ITAT Kolkata Rules: Gifts from Brother-in-Law Are Tax-Free Under Income Tax Act
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Court News
Madras High Court Upholds SARFAESI Auctions: Property Valuation Must Be Done by Registered Valuers
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Court News
Gauhati High Court Upholds Tribunal Order Declaring Woman Illegal Migrant from Bangladesh
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Court News
Supreme Court Quashes Maharashtra’s 'Private Forest' Land Tags, Says Due Process Not Followed
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Court News
Supreme Court Rebukes Bombay High Court for Ignoring Binding Precedents, Warns Against ‘Whimsical Orders’
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Court News
Quick Checklist: Start a Company in the USA from India
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Court News
Supreme Court: Release Deed Ends Coparcener Rights in Joint Family Property; Unregistered Settlements Valid to Show Severance
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Court News
Supreme Court Orders Timely Compensation for Rape Victims; POCSO and Sessions Courts Must Act Swiftly
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Punjab & Haryana High Court Seeks Magistrate’s Clarification on Alleged Kinship with Accused in Bail Case
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Supreme Court: High Courts Cannot Hold Mini Trials to Quash FIRs; Omissions in Complaints Not Enough
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Court News
Supreme Court Clarifies: Legislature Cannot Override Court Judgments, But Can Fix Legal Defects Through Amendments
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Court News
Delhi High Court Rules: Profits from Inflated Shares Are Proceeds of Crime Under PMLA
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