Court News
Delhi High Court Upholds Landlord Heirs’ Rights, Orders Eviction of Sub-Tenants in Ownership Dispute
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Court News
Supreme Court Rejects ₹244 Crore Service Tax Demand on Airtel, Upholds CESTAT Ruling
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Court News
Supreme Court Allows Reassessment of Vodafone Idea’s AGR Dues, Offers Big Relief to Struggling Telecom Sector
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Court News
Bombay High Court Warns Against Blind Use of AI in Tax Cases
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Court News
Taxpayers Should Not Be Punished for Chartered Accountant’s Delay
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Court News
Section 87A rebate STCG new tax regime
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Court News
Power of Attorney validity India
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Court News
NCDRC ruling on occupancy certificate 2025
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Court News
ITAT LTCG addition remanded 2025
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Court News
High Court rebuke CBDT ITR deadlines
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Story
SC: Brother Can Sell Father’s House Even Without Share
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Story
SC to Decide If Women Can Face POCSO Penetrative Assault
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