Court News
Infosys ₹18,000 Crore Buyback: How Non-Resident Shareholders Will Be Taxed and When DTAA Benefits Apply
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Court News
Karnataka High Court Says Married Sisters Can Claim Motor Accident Compensation as Dependents
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Court News
Supreme Court Rules Unauthorized Constructions Cannot Be Protected, But Owners Must Get Fair Hearing
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Court News
Kerala High Court Clarifies Accident Compensation: Death Not Linked to Crash Without Clear Medical Evidence
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Court News
Supreme Court Questions Talaq-e-Hasan: How It Differs from Triple Talaq and Why It’s Under Scrutiny
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Chhattisgarh High Court Rules Survey Statements Have No Evidentiary Value, Quashes Additions on Excess Stock and Cash
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Jain Community Moves Bombay High Court Against Wine Shop License Near 1833 Anantnathji Derasar Temple
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Court News
Delhi High Court Battle Over Sunjay Kapur’s ₹30,000 Crore Will: Priya Kapur Defends Tradition, Karisma Kapoor’s Children Seek Share
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Calcutta High Court Quashes EPFO Order Denying Higher Pension to SAIL Staff, Calls It ‘Abuse of Law’
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Court News
Supreme Court Rejects Quota for Civil Judges in District Judge Promotions, Issues Fresh Rules on Seniority
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Supreme Court Seeks Legal Power for Drug Marketing Code, Flags Growing Problem of Freebies to Doctors
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Court News
Supreme Court Rules That Assigning a Specific Performance Decree Does Not Need Registration
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