Court News
Supreme Court Clears Way for CAs to Join ITAT without 25-Year Experience Rule
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Court News
Supreme Court Clarifies: No Fixed Timelines for Governors or President to Act on Bills, No Deemed Assent
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Court News
Major Change in Land Registry Rules: Two New Documents Now Mandatory for Property Registration
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Court News
ITAT Rules Individual Flat Owners Cannot Claim Housing Society Status, Confirms Tax on Development Rights
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Court News
Odisha High Court Orders Bank to Refund Money Taken From Husband’s Pension for Wife’s Loan Default
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Court News
Punjab & Haryana High Court Limits Legal Heirs’ Tax Liability, Quashes Attachment of Property
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Court News
Delhi High Court Allows Landlady to Evict Tenant for Husband’s Dry Fruit Business, Affirms Bona Fide Requirement Under Rent Control Act
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Court News
Delhi High Court Issues Permanent Injunction in Anjana Om Kashyap Deepfake Case, Strengthens Protection Against Digital Impersonation
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Court News
Supreme Court Examines PIL Against Sammaan Capital (Former Indiabulls), Seeks Agency Reports on Alleged Financial Irregularities
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Court News
Supreme Court Urges Hindu Women to Make Wills, Mandates Mediation in Intestate Succession Cases
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Court News
Supreme Court Plea Challenges Dynamic Airfare Pricing, Seeks 25 Kg Free Baggage Allowance for Passengers
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Court News
Supreme Court: Railways Must Pay Compensation Even If Passenger Boarded Wrong Train
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