Court News
Karnataka High Court: Unregistered Sale Agreement Does Not Create Ownership
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Court News
Punjab and Haryana High Court: Doctors Need Not Stand for MLAs in Hospitals
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Kerala High Court: Loan Payments Cannot Excuse Maintenance Liability Under Section 125 CrPC
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Jharkhand High Court: Muslim Husband Cannot Use Personal Law for Conjugal Rights Under Special Marriage Act
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Supreme Court Rules Property Suits Cannot Be Dismissed Summarily on Limitation
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Supreme Court Rules: Writ Jurisdiction Cannot Bypass Statutory Remedies
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Supreme Court Says Investigations Cannot Continue Endlessly: Right to Speedy Probe Strengthened
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India Grants First Smell Trademark: Rose-Scented Tyres Make Legal History
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Gratuity After One Year: Landmark Labour Law Reform Brings Relief to Millions
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Supreme Court Clarifies Governors’ Powers: No Indefinite Delay on Bills
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ITAT Mumbai Says Stock Write-Down Cannot Be Disallowed Without Evidence, Remands Case for Fresh Hearing
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Court News
Bombay High Court Rules Arbitrators Lose Mandate If Proceedings Are Suspended Over Fee Disputes
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