Court News
Delhi High Court: Senior Citizens Can Seek Eviction Without Proving Ill-Treatment Under 2007 Act
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Court News
Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments
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Court News
Delhi High Court Declares Reassessment Notice Time-Barred: Portal Glitch Cannot Extend Limitation Period
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Court News
Allahabad High Court Rules: Section 130 GST Proceedings Not Applicable for Excess Stock Found in Survey
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Court News
Allahabad High Court Upholds AO’s Decision: ₹122.31 Lakh Cash Deposits Treated as Business Sales
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Court News
Supreme Court Cracks Down on Digital Arrest Scams Using Forged Court Documents
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Supreme Court Sends Officer’s Choice vs Original Choice Trademark Battle to Mediation
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Supreme Court Slams Income Tax Department for Delay in Filing SLPs
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Capital Gains Account Scheme Updated: New Rules Bring Relief for Taxpayers
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Hindu Undivided Family: Tax Benefits, Structure, and Compliance Under Income Tax Act, 1961
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Court News
Bombay High Court: Court Time Is Not Private Property; False Pleas Will Attract Heavy Costs
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Court News
Supreme Court Clarifies: Judicial Officers Appointed Before May 20 Exempt from 3-Year Bar Practice Rule
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