Court News
Delhi ITAT Clarifies: LTCG Exemption Under Section 10(38) Only for Equity Shares and Equity-Oriented Mutual Funds
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,371 articles
Court News
CBDT Advisory: Taxpayers Must Disclose Foreign Assets and Income Under CRS & FATCA for Transparency
Read article ↗
Court News
Delhi High Court Upholds ED’s Power to Attach Properties from Illegal Cricket Betting as Proceeds of Crime
Read article ↗
Court News
IBBI Issues New 2025 Guidelines to Speed Up Insolvency Professional Appointments Across India
Read article ↗
Court News
Celina Jaitly Accuses Husband Peter Haag of Domestic Violence, Seeks ₹50 Crore Compensation in Mumbai Court
Read article ↗
Court News
Supreme Court Flags Disturbing Trend: Criminal Law Misused When Consensual Relationships Break Down
Read article ↗
Court News
Himachal Pradesh High Court Rules: Only Surviving Spouse Can Inherit Tenancy Rights
Read article ↗
Court News
Allahabad High Court: GST Department Cannot Invoke Section 74 Without Fraud Findings
Read article ↗
Court News
Gujarat High Court Grants Relief to 82-Year-Old Woman in Income Tax Case
Read article ↗
Court News
How a ₹50 Lakh Home Loan Can Balloon to ₹98 Lakh – And the One Step That Saves ₹13 Lakh
Read article ↗
Court News
New GST Rules: Businesses Risk Suspension Without Bank Account Update
Read article ↗
Court News
Court Allows ED to Auction Nirav Modi’s Mercedes Cars as Maintenance Costs Exceed Value
Read article ↗