Key Wills Judgement
Supreme Court Upholds Registered Will, Rejects Forged Document in Prabhakara Case
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Suspicious CircumstancesClear topic ×
30 articles
Key Wills Judgement
Madhukar D. Shende v. Tarabai Aba Shedage — Supreme Court Validates Bhagubai’s Will, Declares Defendant a Trespasser
Read article ↗
Key Wills Judgement
Anil Kak v. Kumari Sharada Raje & Ors.: Supreme Court Rejects Incomplete Will of Holkar Maharani
Read article ↗
Key Wills Judgement
K. Laxmanan v. Thekkayil Padmini & Ors.: Supreme Court Upholds Rejection of Suspicious Will and Gift
Read article ↗
Court News
Shivakumar & Ors v. Sharanabasappa & Ors: Supreme Court Declares Will Fabricated, Upholds Trust Ownership
Read article ↗
Court News
Gurdial Singh (Dead) through LRs v. Jagir Kaur (Dead) & Anr.: Supreme Court Reaffirms Succession Rights in Agricultural Property Dispute
Read article ↗