Court News
Supreme Court’s Liberal Approach: Rape Cases on False Promise of Marriage Must Be Judged with Nuance
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Court News
Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition
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Court News
Madras High Court Grants Interim Bail to Savukku Shankar, Slams Police for Targeting Critics
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Court News
Karnataka High Court: Family Courts Cannot Use Look Out Circulars to Enforce Maintenance Orders
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Court News
Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits
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Court News
Allahabad High Court: School Transfer Certificate Not Proof of Age Under Juvenile Justice Act
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Court News
J&K High Court Declares Passport a Fundamental Right; Citizens Need Not Prove Foreign Travel Purpose
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Court News
Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases
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