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HABEAS CORPUS · YOU SHALL HAVE THE BODY

Court News

Supreme Court Clarifies 'No Coercive Steps' Orders in Criminal Investigations

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Madras High Court Upholds Right to Travel in Matrimonial Disputes

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Delhi High Court Upholds Live-In Relationships as Marital Equivalent

Supreme Court Mandates Prior Communication of Arrest Reasons Under CGST Act

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Allahabad High Court Limits PMLA's Reach on Unexplained Wealth

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Liberty Beyond Bureaucracy: Supreme Court’s ₹11 Lakh Compensation for Illegal Detention

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Article 21 in Constitution of India: The Expanding Meaning of Life, Liberty and Human Dignity

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Delhi HC Acquits Man in Adultery Case: Section 497 IPC Invalid Retrospectively

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Default Bail Reinforced: SC Strikes Down Mechanical Extension of Chargesheet Time

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Telangana High Court Quashes ‘Psychic Disorder’ Label: Trial Court Rebuked for Stigmatic Order

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Delhi High Court Bars LOCs for Loan Defaults: Article 21 Rights Upheld