Court News
Calcutta HC Rejects Maintenance Plea of Doctor Wife
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61 articles
Court News
Supreme Court Rejects West Bengal Plea: NIA Probe in Beldanga Violence to Continue
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Court News
Calcutta High Court: Screen Icons & Layouts Eligible for Protection Under Designs Act
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Calcutta High Court Seeks Response on PIL Over Non-Disbursal of PMMVY Maternity Benefits
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Calcutta High Court: No Saptapadi, No Marriage
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Supreme Court: Arbitrator Can Decide Genuineness of Arbitration Agreement as Preliminary Issue
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Court News
Calcutta High Court: GST Assessment Order Without Hearing Is Unsustainable
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Supreme Court Slams West Bengal Judge for Filing Criminal Complaint Against Own Brother: Calls It “Grossest Abuse of Office”
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Calcutta High Court: Criminal Liability Cannot Flow from Designation Alone
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Court News
Calcutta High Court Rules Medical Trainees Not Employees Under EPF Act
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Court News
Calcutta High Court Restores Eviction Decree, Says Landlord’s Occupation as Licensee Doesn’t Bar Eviction for Own Use
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Court News
Calcutta High Court Quashes Salary Recovery Against Indian Museum Employee After 20 Years
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