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61 articles

Plot Buyer Won in Consumer Forum, Developer Gets Arbitration Only for Its Own Claims: Calcutta High Court Draws the Line

Court News

Plot Buyer Won in Consumer Forum, Developer Gets Arbitration Only for Its Own Claims: Calcutta High Court Draws the Line

9 Nov 2026Read article ↗

Not Named by CBI, Still No Bail: Calcutta High Court Rejects Sujit Bose’s PMLA Bail Plea in Municipal Recruitment Case Under Section 45

Court News

Not Named by CBI, Still No Bail: Calcutta High Court Rejects Sujit Bose’s PMLA Bail Plea in Municipal Recruitment Case Under Section 45

2 Nov 2026Read article ↗

Married in 2004, Together for Barely a Month: Calcutta High Court Grants Divorce for Cruelty Over Non-Consummation, Fixes ₹10 Lakh Alimony

Court News

Married in 2004, Together for Barely a Month: Calcutta High Court Grants Divorce for Cruelty Over Non-Consummation, Fixes ₹10 Lakh Alimony

2 Nov 2026Read article ↗

Ex Parte Divorce Does Not Wipe Out Maintenance: Calcutta High Court Keeps Wife’s Section 125 Claim Alive, but Drops Major Daughter’s Share

Court News

Ex Parte Divorce Does Not Wipe Out Maintenance: Calcutta High Court Keeps Wife’s Section 125 Claim Alive, but Drops Major Daughter’s Share

2 Nov 2026Read article ↗

Kolkata Durga Puja Pandal Stampede: Calcutta High Court Records Inquiry Commission’s Terms, Leaves Choice of Judge to Chief Justice, Keeps PIL Pending

Court News

Kolkata Durga Puja Pandal Stampede: Calcutta High Court Records Inquiry Commission’s Terms, Leaves Choice of Judge to Chief Justice, Keeps PIL Pending

2 Nov 2026Read article ↗

Cancelled the Land Deal, but the ₹1.58 Crore Cheque Still Bounced: Calcutta High Court Refuses to Quash Section 138 Case, Says Defence Must Be Proved at Trial

Court News

Cancelled the Land Deal, but the ₹1.58 Crore Cheque Still Bounced: Calcutta High Court Refuses to Quash Section 138 Case, Says Defence Must Be Proved at Trial

2 Nov 2026Read article ↗

Calcutta High Court Orders Takedown of Sabeer Bhatia’s Video on Adani, but Says Fair Criticism Is Not Barred

Court News

Calcutta High Court Orders Takedown of Sabeer Bhatia’s Video on Adani, but Says Fair Criticism Is Not Barred

2 Nov 2026Read article ↗

A Director Is Not a Criminal Just by Designation: Calcutta High Court Quashes 15-Year-Old Cheating and Forgery Case Against Garware Wall Ropes Director

Court News

A Director Is Not a Criminal Just by Designation: Calcutta High Court Quashes 15-Year-Old Cheating and Forgery Case Against Garware Wall Ropes Director

2 Nov 2026Read article ↗

200-Plus Petitions and Over 1,000 RTI Queries: Calcutta High Court Says It Is ‘High Time’ West Bengal Enacted a Vexatious Litigation Law

Court News

200-Plus Petitions and Over 1,000 RTI Queries: Calcutta High Court Says It Is ‘High Time’ West Bengal Enacted a Vexatious Litigation Law

30 Oct 2026Read article ↗

Killed Wife and Infant Daughter in a Drunken Rage, but Not ‘Rarest of Rare’: Calcutta High Court Upholds Conviction, Commutes Death Sentence to Life

Court News

Killed Wife and Infant Daughter in a Drunken Rage, but Not ‘Rarest of Rare’: Calcutta High Court Upholds Conviction, Commutes Death Sentence to Life

30 Oct 2026Read article ↗

Didn’t Know Where His Wife Lived or What His Son Studied: Calcutta High Court Upholds Divorce for Cruelty After 14 Years of Separation

Court News

Didn’t Know Where His Wife Lived or What His Son Studied: Calcutta High Court Upholds Divorce for Cruelty After 14 Years of Separation

30 Oct 2026Read article ↗

Train Stopped at a Signal, Family Got Off, She Fell: Calcutta High Court Says Negligence Is No Bar, Awards Railway Compensation

Court News

Train Stopped at a Signal, Family Got Off, She Fell: Calcutta High Court Says Negligence Is No Bar, Awards Railway Compensation

29 Oct 2026Read article ↗