Court News
Supreme Court Revives Trial in Noida Land Scam, Clears Confusion on HC Quashing Order
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Court News
Allahabad High Court Slams Judge for Delegating POCSO Verdict to Typist
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Court News
Supreme Court Flags Alarming Bail Trends in Dowry Death Cases
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Court News
Supreme Court Issues Contempt Notice to DoPT Secretary Over ITAT Appointment Delay
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Court News
Delhi High Court Summons EOW Officer from Gurugram Over Threats to Litigant
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Court News
Supreme Court Slams NCERT Over Judiciary Chapter Rewrite, Blacklists Experts
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Court News
Supreme Court Slams West Bengal Judge for Filing Criminal Complaint Against Own Brother: Calls It “Grossest Abuse of Office”
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Court News
Allahabad High Court Orders Action Against Ghaziabad Trial Judge for Passing Void Decree Against Deceased Person
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Court News
CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment
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Court News
Supreme Court Orders Inquiry into Missing Rape Case Files in Uttar Pradesh Court
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Court News
Lok Sabha Speaker Reconstitutes Panel Probing Cash Row Against Justice Yashwant Varma
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Court News
Supreme Court Slams ‘Consider Jurisprudence’: Relief Must Be Granted Without Endless Remands
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