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Court News

Supreme Court Acquits Sri Lankan National in Landmark UAPA Case

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Delhi HC Prioritizes Child Welfare Over Parental Demands in Custody Case

Patna HC Denies Full Refund to Defaulting Buyer in Property Dispute

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Bombay High Court Upholds $24.7M Arbitration Award Against ONGC

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Bombay High Court's Landmark Ruling in Indian Express Trademark Dispute

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Punjab & Haryana High Court Allows Release of Confiscated Vehicles Under NDPS Act on Bonds

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J&K High Court: Property Disputes Must Go to Trial

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Supreme Court Protects Doctors Choosing Valid Procedures Without Proof of Consent Tampering

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Supreme Court Rules: Property Register Entry Not Proof of Ownership

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Punjab & Haryana High Court Rejects 89-Year-Old’s Plea to Transfer Trial, Warns Against Forum Shopping

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Jharkhand High Court: Employment-Related Separation Not Desertion, Husband’s Divorce Plea Dismissed

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Supreme Court: No Formal Demand Notice Needed for Industrial Disputes; Sham Contract Allegations Must Be Heard