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Court News

Landmark Ruling: Consumer Court Orders EPFO to Pay Interest on Delayed Claims

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Karnataka's Landmark Chargesheet on King Cobra Exploitation: Legal Insights

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Supreme Court 2026: Victim's Consent Prevails in Quashing Criminal Proceedings

Supreme Court Upholds Personal Autonomy in Medical Exam Resistance Case

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Delhi High Court Limits Victim's Right to Second Appeal Under Section 372 CrPC

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Supreme Court Restricts Police FIRs Under PC & PNDT Act

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Madras High Court's Landmark Ruling on Government Deceit and Administrative Accountability

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Supreme Court Clarifies Adult Trial Criteria for Minors in Murder Cases

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Karnataka HC Upholds Hindu Marriage Sanctity: Sacrament vs Contract

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Delhi High Court Resolves 20-Year Dispute in Landmark Arbitration Case

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Supreme Court Ruling on Trademark Descriptive Prefixes in India

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Gujarat High Court: Marriage Certificate Alone Insufficient Without Hindu Rituals