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Mumbai Tinder Scam Busted: Friends’ Sting Leads to 8 Arrests at Andheri Café
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Bharatiya Nyaya SanhitaClear topic ×
28 articles
Court News
Bombay High Court Judge Duped of ₹6 Lakh in Credit Card Reward Points Scam
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Court News
CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment
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Delhi High Court Denies Bail, Rules Kundali Mismatch Cannot Justify False Promise of Marriage
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Gauhati High Court Quashes Case Against Influencer Over ‘Goat’ Remark on Assamese Women
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Court News
Gauhati High Court Quashes Case Against Influencer Over ‘Goat’ Remark on Assamese Women
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Court News
Supreme Court Quashes Madras HC Bail Condition: No Forced Marriage for Accused
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Karnataka High Court Refuses to Quash FIR in Voyeurism Case: ‘No Woman Is Safe’
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Delhi Police Crack Down on Wrong-Side Driving: FIRs, Heavy Fines, and Strict Traffic Rules
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Court News
Noida Marriage Row: Couples Ending Marriages Over Trivial Issues, Legal Battles Rising
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Court News
Delhi High Court Slams Police for Fabricated FIR Phrases: Calls ‘Haath Mara’ a Gross Misuse of Law
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Court News
India’s Legal Net on Anti-National Propaganda: Courts Invoke UAPA and Sedition Laws Against Accused
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