Court News
One Application, 18 Cases Ended: Supreme Court Grants Divorce Under Article 142 With Rs 35 Lakh Alimony
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Article 142Clear topic ×
31 articles
Court News
Supreme Court's Article 142 Powers in Kuldeep Kaur v. Union of India
Read article ↗
Court News
Supreme Court Invokes Article 142 to Dissolve Omar Abdullah's Marriage
Read article ↗
Court News
Supreme Court Rules Falling Tree Branch Not a Motor Accident
Read article ↗
Court News
SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted
Read article ↗
Court News
From Death Row to the Bar: Perarivalan’s Legal Rebirth
Read article ↗
Court News
“80 Is No Age to Fight”: SC Urges Mediation in Kapur Inheritance Case
Read article ↗
Court News
Matrimonial Mahabharata Ends: SC Quashes 80 Cases, Orders ₹5 Crore Alimony
Read article ↗
Court News
Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest
Read article ↗
Court News
Supreme Court Quashes 498A Case Against Father-in-Law After Divorce
Read article ↗
Court News
Supreme Court Allows High Courts to Hear Consumer Appeals in States Without State Commissions
Read article ↗
Court News
Supreme Court Uses Article 142 to End Marriage, Closes 20 Cases Between Couple
Read article ↗