Court News
Murthy & Others v. C. Saradambal & Others: Supreme Court Declares Will Invalid
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Inheritance LawClear topic ×
192 articles
Court News
Ashutosh Samanta (D) by LRs. and others v. SM. Ranjan Bala Dasi and Others: Supreme Court Upholds Proof of Will Despite Absence of Witnesses
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A. Wilson Prince v. Nazar and Others: Supreme Court Dismisses Plea for Copy of 1972 Probated Will
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Meena Pradhan and Others v. Kamla Pradhan and Another: Supreme
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Dhani Ram (Died) Through LRs. and others v. Shiv Singh: Supreme Court Declares Will Invalid, Confirms Intestate Succession
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Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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Aman Sharma and Another v. Umesh and Others: Supreme Court Upholds Valid Will, Confirms Plaintiffs’ Ownership
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Delhi High Court Rules: Intestacy Petition Not Maintainable When Will Exists
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Nikhila Divyang Mehta & Anr. Vs. Hitesh P. Sanghvi & Ors.: Supreme Court Declares Suit Time-Barred in Will Dispute
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Gurdial Singh (Dead) through LRs v. Jagir Kaur (Dead) & Anr.: Supreme Court Reaffirms Succession Rights in Agricultural Property Dispute
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Metpalli Lasum Bai (D) Through Lrs. v. Metapalli Muthaiah (D) Through Lrs.: Supreme Court Upholds Succession Rights in Family Property Dispute
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Court News
Gift Deed vs Will: The Big Property Transfer Decision in India
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