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Uttarakhand HC Affirms Right to Cross-Examine: Second Application Allowed
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Court News
Health Ministry Reforms Clinical Establishments Act: Decriminalisation and Appeals
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Supreme Court Acquits Sri Lankan National in Landmark UAPA Case
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MP High Court Clarifies Sudden Provocation in Culpable Homicide
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Orissa HC Awards ₹20 Lakh to SBI Sweepers After 27-Year Legal Battle
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Delhi High Court Allows Judicial Review of Exam Answer Keys
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Supreme Court Orders Removal of Stray Dogs from Campuses by 2026
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Madras HC Sets Guidelines for Surrogacy Applications: Ensuring Compliance
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Uttarakhand HC: Writs Against Cooperative Societies for Public Duties
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Bombay HC Mandates Residence Proof for RTE School Admissions
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Allahabad HC Mandates Detailed Consideration of Sexual Harassment Complaints
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Patna HC Emphasizes Reform Over Punishment in Juvenile Justice
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