Court News
Bombay High Court Rules Alimony Demands as Extortion in Bigamy Cases
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Court News
The Great Indian Income Tax Reset: New ITR Timelines for AY 2026-27
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Supreme Court Upholds EWS Quotas Without Fee Cuts for Private Colleges
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Delhi High Court Upholds Father's Right to Interim Custody Abroad
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Himachal HC Orders SIT Probe into Kasol Rave Parties
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Supreme Court Ruling: SARFAESI Auction Sales Can Be Set Aside
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Supreme Court Expands Interim Relief in Arbitration for All Parties
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Karnataka's Gig Worker Welfare Law Faces High Court Challenge
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Service Charges in Restaurants: Consumer Rights Upheld by Courts
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Retrospective GST Cancellation: Protecting Honest Buyers from ITC Denial
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ADM Jabalpur at 50: The Case That Shaped India's Constitutional Destiny
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Gauhati HC Debates ED's 'Reason to Believe' Disclosure Under PMLA
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