Court News
Mumbai ITAT Upholds Section 54F Exemption in Inter-Spousal Property Transactions
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Court News
Supreme Court Reaffirms Benefit of Doubt in Criminal Cases
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Supreme Court Clarifies Specific Performance in Property Contracts
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Supreme Court Clarifies Court Fees in Land Acquisition Appeals
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ITAT Mumbai's Landmark Ruling on Accrued Liabilities vs Contingent Expenditure
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India's CCPA Targets Deceptive Digital Interfaces in E-Commerce
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GSTAT Rules: GST Anti-Profiteering Proceedings Must Proceed Despite Supreme Court Pendency
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GSTAT Clarifies Anti-Profiteering Scope for Real Estate Projects
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Supreme Court Upholds Article 22(5) in Preventive Detention Case
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Bombay High Court Affirms OCI Parents' Rights Under Senior Citizens Act
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Systemic Flaws in India's Justice System: The Hirotoshi Tanaka Case
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Bombay High Court Criticizes Maharashtra FDA's Overzealous Actions Against Amazon
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