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Court News

Delhi High Court Ruling: Private Settlements Cannot Quash PMLA Proceedings

Supreme Court Mandates Prior Communication of Arrest Reasons Under CGST Act

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Madras High Court Quashes Criminal Case Against YouTuber Karthik Gopinath

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Supreme Court Emphasizes Adjudication of Order XLI Rule 27 Applications in Civil Appeals

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Delhi High Court Challenges CBDT Over Judges' Tax Exemptions

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Allahabad High Court Denies Paid Maternity Leave for Fourth Child

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Supreme Court Ruling Tightens Insider Trading Regulations in India

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ITAT Bangalore Quashes ₹1.33 Crore Tax Notice Due to Expired Limitation Period

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Supreme Court's Landmark Ruling on Pre-Trial Quashing: Balancing Rights and Justice

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Supreme Court Mandates Cancer as Notifiable Disease Across India

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Bombay High Court Clarifies Arbitral Authority in Digital Contract Disputes

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Allahabad High Court Rules: Banks Can Directly Recover Loans from Guarantors