Court News
Thangam & Another v. Navamani Ammal: Supreme Court Upholds Validity of Registered Will
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Property Law IndiaClear topic ×
188 articles
Court News
Meera Devi (D) Thr. Lr. v. Dinesh Chandra Joshi (D) Thr. Lrs: Supreme Court Orders Eviction for Rent Default
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Court News
Chinu Rani Ghosh v. Subhash Ghosh & Others: Supreme Court Rejects Suspicious Will, Restores Equal Shares
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Court News
Lilian Coelho & Others v. Myra Philomena Coalho: Supreme Court Restores Scrutiny of Suspicious Wills
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Court News
Gopal Krishan & Others v. Daulat Ram & Others: Supreme Court Restores Validity of Will
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Court News
N.P. Saseendran v. N.P. Ponnamma & Ors.: Supreme Court Upholds Daughter’s Ownership Rights
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Court News
Gurdial Singh (Dead) through LRs v. Jagir Kaur (Dead) & Anr.: Supreme Court Reaffirms Succession Rights in Agricultural Property Dispute
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Court News
Jyoti Sharma vs. Vishnu Goyal & Anr.: Supreme Court Upholds Landlord’s Rights, Orders Eviction
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Court News
Samiullah Vs. State of Bihar & Ors.: Supreme Court Quashes Bihar Mutation Rule
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Court News
Ramesh Chand (D) Thr. LRs. v. Suresh Chand & Anr.: Supreme Court Rules GPA and Will Do Not Confer Ownership
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Court News
K. S. Dinachandran vs. Shyla Joseph & Ors: Supreme Court Upholds Validity of Contested Will
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Court News
Gift Deed vs Will: The Big Property Transfer Decision in India
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