Court News
Delhi HC Rules: No Permanent Housing Right for Daughter-in-Law
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154 articles
Court News
Allahabad HC: Revisional Courts Cannot Alter Maintenance Amounts
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Court News
Vineeta Sharma Case: Supreme Court Cemented Daughters’ Equal Coparcenary Rights
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Court News
Daughters’ Property Rights: Self-Acquired vs. Ancestral Property Explained
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Court News
Law Must Fit the Family, Not the File
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Court News
Patna HC Affirms Alimony Despite Wife’s Income
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Court News
Habeas Corpus Not a Tool for Family Control: Karnataka HC
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Court News
Andhra Pradesh High Court Snubs UK Custody Order, Flags Colonial Mindset
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Court News
Madras High Court: Karta Cannot Gift Joint Family Property to One Coparcener Without Consent
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Court News
Supreme Court Rejects Suspicious Will in Leela vs Muruganantham, Upholds Heirs’ Rights
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Court News
Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest
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Court News
AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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