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Supreme Court Allows Patent Mapping in Cancer Drug Dispute Between Bristol Myers Squibb and Zydus
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304 articles
Court News
Delhi High Court: PSU Employee’s Tweets Alleging Corruption Amount to Misconduct, But Removal Too Harsh
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Supreme Court to Hear Ustad Wasifuddin Dagar’s Copyright Plea Against A.R. Rahman Over ‘Veera Raja Veera’
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Delhi High Court Case: Netflix Withdraws Promos, Changes Title of Manoj Bajpayee Film After Controversy
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Delhi High Court Slams Advocate for Misleading Family Court into Granting Divorce in Void Marriage
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Delhi High Court: FIR Registration Alone Not Grounds for Election Disclosure, Upholds Manish Sisodia’s 2020 Win
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Delhi High Court: Husband Must Support Wife and Child Living with Her, Even in Shared Custody Cases
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Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
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Delhi High Court: Granddaughter’s Right to Maintenance Can Create Full Property Ownership
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Delhi High Court Declares Tibetan-Origin Woman Born in Dharamshala as Indian Citizen, Orders Passport Issuance
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Delhi High Court Orders Rajpal Yadav to Surrender Over ₹9 Crore Dues
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Delhi High Court: Bail Cannot Be Denied for Voluminous Petitions
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