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    • Advocate Mansoor Ansari

      Experience : 19 Years
      City : New Delhi , Delhi
      Area of Expertise
      Property Law
      Court of Practice
      Delhi High Court
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    • Advocate AMIT SHARMA

      Experience : 7 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Consumer Protection
      Court of Practice
      Delhi High Court
      Family Court, Delhi
      Supreme Court Of India
      Consumer Commission
      Consumer Forum, Punchkula
      District Consumer Disputes Redressal Forum, Mehrauli
      District Court Karkardooma
      District Court Patiala House
      District Court Saket
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      State Commission Delhi
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    • Advocate Puneet Bhati

      Experience : 15 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Accident & Injuries
      Divorce & Alimony
      Consumer Protection
      Banking & Finance
      Court of Practice
      Delhi High Court
      District Court Faridabad
      District Court Saket
      District Court Tis Hazari
      District Court Rohini
      District Court Karkardooma
      District Court Dwarka
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    • Advocate Raj Kumar

      Experience : 18 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Environmental & Forest Law
      Arbitration & Conciliation
      Consumer Protection
      Property Law
      Intellectual Property Rights
      Court of Practice
      Delhi High Court
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    • Advocate Ajoy Bhushan Kalia

      Experience : 21 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Corporate Law
      Court of Practice
      Delhi High Court
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    • Advocate Abhijat Bal

      Experience : 23 Years
      City : New Delhi , Delhi
      Area of Expertise
      Administrative Law
      Arbitration & Conciliation
      Civil Law
      Banking & Finance
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Sr. Adv Vivek Sood

      Experience : 26 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Harvinder Oberoi

      Experience : 20 Years
      City : New Delhi , Delhi
      Area of Expertise
      Banking & Finance
      Child Custody
      Court of Practice
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Atul Batra

      Experience : 28 Years
      City : New Delhi , Delhi
      Area of Expertise
      Arbitration & Conciliation
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Vinay Prakash

      Experience : 12 Years
      City : Ranchi , Jharkhand
      Area of Expertise
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Jharkhand High Court
      Delhi High Court
      Prevention of Money Laundering Appellate Tribunal
      District Court Ranchi
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