Bar Council ID
D/1024/2001
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Advocate Raj Kumar
Experience: 18 Years
New Delhi, Delhi
Advocate Raj Kumar
Standing counsel for cpcb, NHAI, skoda, etc
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Consumer Protection
- Criminal Law
- Environmental & Forest Law
- Intellectual Property Rights
- Property Law
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